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[Cites 0, Cited by 0] [Section 297] [Entire Act]

State of Nagaland - Subsection

Section 297(e) in Nagaland Municipal Act, 2001

(e)Declare any street, made and duly executed either under any scheme specified in section 371 or any development or improvement scheme in pursuance of the provisions of any law for the time being in force or by any other statutory body, to be a public street; or