Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(2)(c) in The Haryana Board of School Education Act, 1969 (c)the procedure in accordance with which the meetings of the Board shall be convened under sub-section (1) of section 11;