Section 7 in Tamil Nadu Marine Fishing Regulation Rules, 1983
7. Change of notified place of birth or anchoring.
- Where it is proposed to change the place of birth or anchoring of a registered mechanised fishing vessel, the owner of the mechanised fishing vessel shall give information to that effect in Form VI to the authorised officer with whom the mechanised fishing vessel is registered and on endorsement from him in the licence shall be obtained before the place of birth or anchoring of the mechanised fishing vessel is changed. An endorsement from the authorised officer having jurisdiction over the specified area where such mechanised fishing vessel has to be birthed or anchored shall also be obtained before the commencement of the fishing operation in that area.
