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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(4)(a) in Kanyakumari Sreepandaravaka Lands (Abolition and Conversion into Ryotwari) Act, 1964

(a)All rules made under this Act shall be published in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.] and unless they are expressed to come into force on a particular day shall come into force on the day on which they are so published.