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State of Arunachal Pradesh - Section

Section 98 in Arunachal Pradesh Municipal Act, 2007

98. Special audit.

- In addition to the audit of annual accounts, the State Government or the Municipality may, if it thinks fit, appoint an Auditor to conduct special audit pertaining to a specified item or series of items requiring thorough examination, and the procedure relation to audit shall apply mutatis mutandis to such special audit,