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Madhya Pradesh High Court

Parimal Singh Prajapati vs The State Of Madhya Pradesh on 24 February, 2021

Author: Vishal Mishra

Bench: Vishal Mishra

                                              1                             WP-8243-2020
                The High Court Of Madhya Pradesh
                           WP-8243-2020
               (PARIMAL SINGH PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

  8
  Gwalior, Dated : 24-02-2021
               Shri Prashant Singh Kaurav, learned counsel for the petitioner.
               Shri   A.K.       Nirankari,       learned   Govt.   Advocate,   for   the
 respondents/State.

Counsel for the petitioner prays for two weeks' time to file rejoinder. Prayer allowed.

List after two weeks.

(VISHAL MISHRA) JUDGE mani SUBASRI MANI 2021.02.25 10:53:25

-08'00'