Madhya Pradesh High Court
Parimal Singh Prajapati vs The State Of Madhya Pradesh on 24 February, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-8243-2020
The High Court Of Madhya Pradesh
WP-8243-2020
(PARIMAL SINGH PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
8
Gwalior, Dated : 24-02-2021
Shri Prashant Singh Kaurav, learned counsel for the petitioner.
Shri A.K. Nirankari, learned Govt. Advocate, for the
respondents/State.
Counsel for the petitioner prays for two weeks' time to file rejoinder. Prayer allowed.
List after two weeks.
(VISHAL MISHRA) JUDGE mani SUBASRI MANI 2021.02.25 10:53:25
-08'00'