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[Cites 0, Cited by 0] [Section 37N(3)] [Section 37N] [Entire Act]

State of Rajasthan - Subsection

Section 37N(3)(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)Diploma in Mining Engineering: 3 years full time diploma certificate in mining engineering awarded by the State Technical Education Boards;