Andhra Pradesh High Court - Amravati
Mallu Ravi Kumar, vs The State Of Andhra Pradesh on 21 December, 2024
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Criminal Petition No.9301 of 2024 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
01. 21.12.2024 VJP,J At the request of learned counsel for the petitioners, list the matter on 30.12.2024 ______ VJP,J Ksj