Supreme Court - Daily Orders
Bhagwat vs Branch Manager, United India Insurance ... on 27 February, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.32 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5923/2015
(Arising out of impugned final judgment and order dated 05/11/2014
in RP No. 3044/2014 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
BHAGWAT Petitioner(s)
VERSUS
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
order and exemption from filing O.T. and office report)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Ms. Prachiti Deshpande, Adv.
Dr. R. R. Deshpande,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.02.27
17:01:06 IST
Reason: