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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Rajasthan - Subsection

Section 116(2)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)in the case of disease, the date on which the Medical Board reports or such earlier date as may be fixed by Government with due regard to opinion of the Medical Board;