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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3c) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3c)[ Subject to the supervision, direction and general control of the Vice-Chancellor, the Registrar shall act as the Secretary of the Court] [Sub-sections (3b) and (3c) inserted by W. B. Act 31 of 1981].