Himachal Pradesh High Court
Rashmi Kumari & Another vs . State Of H.P. & Others on 31 August, 2022
Bench: Sabina, Sushil Kukreja
Rashmi Kumari & Another Vs. State of H.P. & Others .
LPA No.91 of 2019 31.08.2022 Present: Mr. Onkar Jairath, Advocate for the appellants.
Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 4. Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate for respondents No.5 and 6.
CMP No.11467 of 2022.
Learned counsel for the applicants, requests for an adjournment.
As requested, list after four weeks.
(Sabina) Judge (Sushil Kukreja) Judge August 31, 2022 (ps) ::: Downloaded on - 01/09/2022 20:06:40 :::CIS