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Delhi High Court - Orders

Vinod Kumar vs Becil And Anothers Through Mahesh ... on 23 July, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~24
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5357/2021
                                    VINOD KUMAR                                                                            .....Petitioner
                                                                  Through:            Petitioner in person.

                                                                  versus

                                    BECIL AND ANOTHERS THROUGH MAHESH CHAND,
                                    DGM HR                                  .....Respondents
                                                 Through: Ms. Smriti Maheshwari, Ms.
                                                          Anamika Bag and Mr. Saurabh
                                                          Rastogi, Advocates for R-1.
                                                          Mr. Nishant Gautam, CGSC with
                                                          Mr. Prithvi and Mr. Shaurya Mani
                                                          Pandey, Advocates for R2 and R4.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 23.07.2025

1. At request of the petitioner, who appears in person, list on 28.11.2025.

2. The parties are directed to file their written submissions, not exceeding five pages, with reference to the electronic record of the Court, alongwith copies of any relevant judgments which they wish to rely upon, within two weeks.

PRATEEK JALAN, J JULY 23, 2025 UK/KA/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2025 at 22:21:16