Delhi High Court - Orders
Vinod Kumar vs Becil And Anothers Through Mahesh ... on 23 July, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5357/2021
VINOD KUMAR .....Petitioner
Through: Petitioner in person.
versus
BECIL AND ANOTHERS THROUGH MAHESH CHAND,
DGM HR .....Respondents
Through: Ms. Smriti Maheshwari, Ms.
Anamika Bag and Mr. Saurabh
Rastogi, Advocates for R-1.
Mr. Nishant Gautam, CGSC with
Mr. Prithvi and Mr. Shaurya Mani
Pandey, Advocates for R2 and R4.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.07.2025
1. At request of the petitioner, who appears in person, list on 28.11.2025.
2. The parties are directed to file their written submissions, not exceeding five pages, with reference to the electronic record of the Court, alongwith copies of any relevant judgments which they wish to rely upon, within two weeks.
PRATEEK JALAN, J JULY 23, 2025 UK/KA/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2025 at 22:21:16