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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)to every bicycle and tricycle kept [or used] [These words were inserted by section 11 of the Madras District Municipalities (Amendment) Act, 1933 (Madras Act XV of 1933)] within the municipality: