Section 3(1)(ii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

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State of Chattisgarh - Subsection

Section 3(1)(ii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(ii)In case of Gram Panchayat material and goods, costing more than Rs. 2000/-but less than Rs. 10,000/- and in case of Janpad Panchayat and Zila Panchayat, costing more than Rs. 5000/-but less than Rs. 50,000/-, may be purchased, at the competitive rates by inviting quotations at least from three reputed firms.

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State of Chattisgarh - Subsection

Section 3(1)(ii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013