Bombay High Court
Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 21 September, 2022
Author: Madhav J. Jamdar
Bench: Dipankar Datta, Madhav J. Jamdar
p1-aswp9962-2022
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9962 OF 2022
Dinesh Singh Tomar
Catering Services ...Petitioner
V/s.
Indian Railways Catering &
Tourism Corporation Ltd. & Ors. ...Respondents
WITH
WRIT PETITION (L) NO.20398 OF 2022
Jayant Kumar Ghosh Outdoor
Catering Pvt. Ltd. ...Petitioner
V/s.
Indian Railways Catering &
Tourism Corporation Ltd. & Ors. ...Respondents
None for the petitioner in both WPs.
Mr. J. S. Saluja for the respondents.
CORAM: DIPANKAR DATTA, CJ. &
MADHAV J. JAMDAR, J.
DATE: SEPTEMBER 21, 2022 P.C.:
1. Not on board; taken on board.
2. At the request of Mr. Saluja, learned advocate for the respondents, list both the writ petitions on 26th September 2022.
Digitally (MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) signed by ATUL ATUL GANESH GANESH KULKARNI KULKARNI Date:
2022.09.21 17:22:23 +0530 1