Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Goa - Subsection Section 255(10) in Goa Prisons Rules, 2006 (10)Letters both incoming and outgoing with objectionable, cryptic or suspicious contents shall be withheld under intimation to the prisoner.