Section 5(2) in The M.P. Registration of Births and Death Rules, 1999

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State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Registration of Births and Death Rules, 1999

(2)The part of the reporting form containing legal information shall be called the 'Legal Part' and the part containing statistical information shall be called the 'Statistical Part'.

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State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Registration of Births and Death Rules, 1999