Section 22(1) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965
(1)As soon as may be after any amount is deposited under sections 24 and 29 in the office of the Tribunal, the Settlement Officer shall publish the fact of such deposit in the Fort St. George Gazette, with particulars of the amounts so deposited, the date of deposit and the minor inam to which it relates.
