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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(m) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(m)The Superintendent shall perform such other duties as may be assigned from time to time by the Director for the purpose of efficient working of the Home. He/she shall carry out executive instructions issued from time to time by the Chief Inspector for the proper management of the Home.