Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(4) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (4)The Government shall, as soon as may be, cause the copy of the annual accounts together with the audit report to be laid before the Legislative Assembly of the State.
