Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Foreign Exchange Management (Export and Import of Currency) Regulations, 2015 4. Prohibition on Export of Indian coins. - No person shall take or send out of India the Indian coins which are covered by the Antique and Art Treasure Act, 1972.
