Delhi High Court - Orders
M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 14 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~43 to 68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 148/2021 & CM APPL. 14439/2021, CM APPL. 14441/2021
M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
..... Appellant
Through: Ms. Swapna Seshadri, Ms. Aishwarya
Sukhramani and Ms. Kriti Soni,
Advs.
versus
GUJARAT GAS LIMITED & ANR. ..... Respondent
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah
and Mr. Srinivasan Ramawamy,
Advs. for R-1
Mr. Utkarsh Sharma, Advocate for
PNGRB.
44
+ W.P.(C) 4315/2022 & CM APPL. 12908/2022, CM APPL.
12909/2022, CM APPL. 18623/2022
ANTIQUE MARBONITE PVT LTD. AND ORS...... Petitioner
Through: Mr. Jayant Mehta, Sr. Adv, Mr. P.
Basu Chaudhary, Mr. Anshuman
Chaudhury, Ms. Nisha Bhatia, Mr.
Siddharth Shekhar, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
AND ORS. ..... Respondent
Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
Piyush Joshi, Ms. Sumiti Yadava, Ms.
Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah,
Mr. Jitin Chaturvedi, Mr. Shoib
Hussain, Mr. Manu Aggarwal and
LPA 148/2021 & other connected matters Page 1 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
Ms. Ishita Pandey, Advs. for
Intervenor in CM APPL. 43536/2022
Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah
and Mr. Srinivasan Ramawamy,
Advs. for R-3
Ms. Harshita Tomar, Mr. Kartikey
Joshi, Ms. Sanskriti Bharadwaj and
Mr. Suyash Gaur, Advs for PNGRB.
45
+ LPA 211/2023 & CAV 163/2023, CM APPL. 15189/2023, CM
APPL. 15190/2023, CM APPL. 15191/2023, CM APPL.
25260/2023
EICL LIMITED ..... Appellant
Through: Mr. Jayant Mehta, Sr. Adv. with Mr.
Govind Manoharan, Ms. Snigdha
Ganguly, Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
Piyush Joshi, Ms. Sumiti Yadava, Ms.
Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah,
Mr. Jitin Chaturvedi, Mr. Shoib
Hussain, Mr. Manu Aggarwal and
Ms. Ishita Pandey, Advs. for R-1 and
R-2.
Mr. N.L. Ganapathi, Ms. Rini V.
Tigga, Mr. Amogh Rao, Advs. for R-
5.
Mr. Parag P. Tripathi, Sr. Adv. with
Ms. Chand Chopra and Ms. Neha
Bhupathiraju, Advs. for Respondent
No. 6
LPA 148/2021 & other connected matters Page 2 of 13
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
Ms. Harshita Tomar, Mr. Kartikey
Joshi, Ms. Sanskriti Bharadwaj and
Mr. Suyash Gaur, Advs for PNGRB.
Mr. Saurav Agrawal, Standing
Counsel with Mr. Anshuman
Chaudhary, Advocates for Mahanagar
Gas
Mr. Rajshekhar Rao, Senior Advocate
with Mr. Sankalp Udgata and Mr.
Rajarshi Roy, Advocates for
Intervenor (Indian Oil Corporation)
46
+ LPA 366/2023 & CM APPL. 19697/2023, CM APPL. 19698/2023
GAIL (INDIA) LIMITED ..... Appellant
Through: Mr. N.L. Ganapathi, Ms. Rini V.
Tigga, Mr. Amogh Rao, Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
Piyush Joshi, Ms. Sumiti Yadava, Ms.
Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah,
Mr. Jitin Chaturvedi, Mr. Shoib
Hussain, Mr. Manu Aggarwal and
Ms. Ishita Pandey, Advs. R-1 and R-
2.
Mr. Jayant Mehta, Sr. Adv. with Mr.
Govind Manoharan, Ms. Snigdha
Ganguly, Advs for R-5
Mr. Parag P. Tripathi, Sr. Adv. with
Ms. Chand Chopra and Ms. Neha
Bhupathiraju, Advs. for Respondent
No. 6
LPA 148/2021 & other connected matters Page 3 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
Ms. Harshita Tomar, Mr. Kartikey
Joshi, Ms. Sanskriti Bharadwaj and
Mr. Suyash Gaur, Advs for PNGRB.
47
+ LPA 254/2021 & CM APPL. 26676/2021, CM APPL. 34446/2021,
CM APPL. 46637/2021 & CM APPL. 44724/2022
GUJARAT GAS LIMITED ..... Appellant
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah
and Mr. Srinivasan Ramawamy,
Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Paras Kuhad, Sr. Adv. with Mr.
Piyush Joshi, Ms. Sumiti Yadava, Ms.
Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah,
Mr. Jitin Chaturvedi, Mr. Shoib
Hussain, Mr. Manu Aggarwal and
Ms. Ishita Pandey, Advs. for
Impleaders.
48
+ W.P.(C) 2795/2022 & CM APPL. 8078/2022
ADANI TOTAL GAS LIMITED ..... Petitioner
Through: Ms. Ruby Singh Aneja, Ms. Nancy
Maini, Ms. Akasnsha Thapa and Ms.
Aakriti Vohra, Advs.
LPA 148/2021 & other connected matters Page 4 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
Mr. Saurav Agrawal, Standing
Counsel with Mr. Anshuman
Chaudhary, Ms. Saloni Paliwal and
Mr. Shivam Chaudhary, Advocates
for Mahanagar Gas
49
+ LPA 64/2024 & CM APPL. 4534/2024, CM APPL. 12574/2024 &
CM APPL. 28591/2024
PETROLEUM AND NATURAL GAS REGULATORY BOARD
..... Appellant
Through: Ms. Harshita Tomar, Mr. Kartikey
Joshi, Ms. Sanskriti Bharadwaj and
Mr. Suyash Gaur, Advs for PNGRB.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
Piyush Joshi, Ms. Sumiti Yadava, Ms.
Meghna Sengupta, Ms. Vatsala
Bhatia, Ms. Trushita Shrivastava, Ms.
Abhilasha Rai, Mr. Shashwat Shah,
Mr. Jitin Chaturvedi, Mr. Shoib
Hussain, Mr. Manu Aggarwal and
Ms. Ishita Pandey, Advs. for R-1 and
R-2.
Mr. Jayant Mehta, Sr. Adv. with Mr.
Govind Manoharan, Ms. Snigdha
Ganguly, Advs for R-3
Mr. N.L. Ganapathi, Ms. Rini V.
Tigga and Mr. Amogh Rao, Advs. for
R-5.
LPA 148/2021 & other connected matters Page 5 of 13
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Chand Chopra, Ms. Neha
Bhupathiraju, Advocates for
Applicant/GGL
50
+ W.P.(C) 9374/2015 & CM APPL. 21790/2015, CM APPL.
21791/2015, CM APPL. 4231/2016
[
INDRAPRASTHA GAS LIMITED ..... Petitioner
Through: Mr. K K Rai Sr. Advocate with Mr. S.
K. Pandey, Mr. Awanish Kumar, Mr.
Chandrashekhar Chakalabbi and Mr.
Anshul Rai Advs.
versus
PETROLEUM & NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Ms. Monika Arora, CGSC with Ms.
Jyoti Tiwari, Adv.
Mr. Utkarsh Sharma, Advocate for
PNGRB.
51
+ W.P.(C) 11148/2020
MAHANAGAR GAS LIMITED ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Saurav Agrawal,
Standing Counsel with Trinath
Tadukamalla, Ms. Nisha Bhatia, Mr.
Siddharth Shekhar, Mr. Anshuman
Chaudhary, Advocates
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Ms. Pratima Lakra, CGSC with Mr.
Chandan Prajapathi, Adv. for R-
2/UOI
Mr. Utkarsh Sharma, Adv.for
PNGRB.
LPA 148/2021 & other connected matters Page 6 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
52
+ W.P.(C) 9711/2020 & CM APPL. 31041/2020, CM APPL.
11350/2022, CM APPL. 31858/2022, CM APPL. 55246/2023
MAHANAGAR GAS LIMITED ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Saurav Agrawal,
Standing Counsel with Trinath
Tadukamalla, Ms. Nisha Bhatia, Mr.
Siddharth Shekhar, Mr. Anshuman
Chaudhary, Advocates
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Ms. Pratima Lakra, CGSC with Mr.
Chandan Prajapathi, Adv. for R-
2/UOI
Mr. Utkarsh Sharma, Advocate for
PNGRB.
53
+ W.P.(C) 1017/2021 & CM APPL. 2821/2021
GUJARAT GAS LIMITED ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Chand Chopra, Ms. Neha
Bhupathiraju, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
54
+ W.P.(C) 407/2021 & CM APPL. 1085/2021, CM APPL.
41014/2021, CM APPL. 6225/2022
INDRAPRASTHA GAS LIMITED ..... Petitioner
Through: Mr. Saurav Agarwal, Mr. Deepayan
Mandal, Mr. Anshuman Choudhary,
Mr. Mridul Bansal and Mr. Naman
Verma, Advs.
LPA 148/2021 & other connected matters Page 7 of 13
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The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:09
Versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Kirtiman Singh, CGSC, UOI with
Mr. Waize Ali Noor and Mr. Kartik
Baijal, Advs.
Mr. Utkarsh Sharma, Advocate for
PNGRB.
55
+ W.P.(C) 3660/2022 & CM APPL. 10849/2022
GREEN GAS LIMITED ..... Petitioner
Through: Mr. Saurav Agrawal, Mr. Anshuman
Chowdhury, Mr. Shivam Chaudhary,
Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
56
+ W.P.(C) 3266/2022 & CM APPL. 9496/2022
M/S BHAGYANAGAR GAS LIMITED ..... Petitioner
Through: Mr. Shiv Kumar Pandey, Mr.
Awanish Kumar, Mr. Chandrashekar
A. Chakalabbi, Mr. Anshul Rai, Ms.
Sreoshi Chattrjee and Ms. Medha
Tandon, Advocates
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
LPA 148/2021 & other connected matters Page 8 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10
Hasija, Advocates for the Union of
India.
57
+ W.P.(C) 3116/2022 & CM APPL. 9059/2022
AAVANTIKA GAS LIMITED ..... Petitioner
Through: Ms. Ruby Singh Aneja, Ms. Nancy
Maini, Ms. Akansha Thapa and Ms.
Aakriti Vohra, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
58
+ W.P.(C) 3268/2022 & CM APPL. 9513/2022
GAIL GAS LIMITED ..... Petitioner
Through: Ms. Ruby Singh Aneja, Ms. Nancy
Maini, Ms. Akansha Thapa and Ms.
Aakriti Vohra, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
59
+ W.P.(C) 3322/2022 & CM APPL. 9668/2022
CENTRAL U.P GAS LIMITED ..... Petitioner
Through: Mr. Shiv Kumar Pandey, Mr.
Awanish Kumar, Mr. Chandrashekar
A. Chakalabbi, Mr. Anshul Rai, Ms.
Sreoshi Chattrjee and Ms. Medha
Tandon, Advocates
versus
LPA 148/2021 & other connected matters Page 9 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
60
+ W.P.(C) 3340/2022 & CM APPL. 9739/2022
GODAVARI GAS PRIVATE LIMITED ..... Petitioner
Through: Ms. Ruby Singh Aneja, Ms. Nancy
Maini, Ms. Akansha Thapa and Ms.
Aakriti Vohra, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Deepak Tanwar, Government
Pleader with Mr. Rajdev Kumar, Mr.
Hitesh Batra, Advs. for R-1.
Mr. Utkarsh Sharma, Advocate for
PNGRB.
61
+ W.P.(C) 3369/2022 & CM APPL. 9845/2022, CM APPL.
9847/2022
SABARMATI GAS LIMITED ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Chand Chopra, Ms. Neha
Bhupathiraju, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR.
..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
LPA 148/2021 & other connected matters Page 10 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10
62
+ W.P.(C) 3911/2022 & CM APPL. 11635/2022
TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
GENERAL MANAGER (PROJECT) ..... Petitioner
Through: Mr. N.L. Ganapathi, Ms. Rini V.
Tigga, Mr. Amogh Rao, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
63
+ W.P.(C) 3913/2022 & CM APPL. 11641/2022
VADODARA GAS LIMITED THROUGH ITS COMPANY
SECRETARY AND HOD(HR) ..... Petitioner
Through: Mr. N.L. Ganapathi, Ms. Rini V.
Tigga, Mr. Amogh Rao, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
64
+ W.P.(C) 4007/2022 & CM APPL. 12000/2022
TORRENT GAS PRIVATE LIMITED ..... Petitioner
Through: Mr. Gaurav Juneja, Mr. Aaysuh Jain
and Mr. Arjit Oswal, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
LPA 148/2021 & other connected matters Page 11 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10
65
+ W.P.(C) 4122/2022 & CM APPL. 12288/2022
TORRENT GAS PRIVATE LIMITED ..... Petitioner
Through: Mr. Gaurav Juneja, Mr. Aaysuh Jain
and Mr. Arjit Oswal, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
66
+ W.P.(C) 4481/2022 & CM APPL. 13359/2022
MAHARASHTRA NATURAL GAS LIMITED ..... Petitioner
Through: Mr. Niraj Kumar and Mr. Nikhil
Narayan Arora, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
AND ANR ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
67
+ W.P.(C) 11078/2022 & CM APPL. 32494/2022
RAJASTHAN STATE GAS LIMITED ..... Petitioner
Through: Ms. Ruby Singh Aneja, Ms. Nancy
Maini, Ms. Akansha Thapa and Ms.
Aakriti Vohra, Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
LPA 148/2021 & other connected matters Page 12 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10
68
+ W.P.(C) 11148/2022 & CM APPL. 32761/2022, CM APPL.
32762/2022
M/S ASSAM GAS COMPANY LIMITED ..... Petitioner
Through: Mr. Nimesh Jha, Ms. Molshree
Bhatnagar and Mr. Rishabh Sehgal,
Advs.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. ..... Respondent
Through: Mr. Utkarsh Sharma, Advocate for
PNGRB.
Mr. Apoorv Kurup & Mr. Akhil
Hasija, Advocates for the Union of
India.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 14.05.2024
1. Heard in part.
2. List on 31st July, 2024 and 01st August, 2024.
3. Interim orders, if any, to continue.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY, 14, 2024/msh LPA 148/2021 & other connected matters Page 13 of 13 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2024 at 22:36:10