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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(21) in First Statutes of the Rai University

(21)To make regulations for awarding admission to Under Graduate and Post Graduate programmes of the University to such candidates who do not possess formal University / Technical Education Board/Secondary Board of Education qualification otherwise mandatory for admission to such courses but have quantifiable knowledge, skills and competencies in the related discipline.