Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] Union of India - Subsection Section 44(2)(iii) in The Wakf Act, 1995 (iii)for the discharge of all liabilities and subsisting commitments binding on the waqf under this Act or any other law for the time being in force.