Calcutta High Court (Appellete Side)
Prakash Ply Centre Pvt. Ltd vs Deputy Commissioner on 22 July, 2022
Author: T. S. Sivagnanam
Bench: T. S. Sivagnanam
22.07.2022 6 ns/pg Ct.16 MAT 947 of 2021 With I.A. No.CAN 1 of 2022 Prakash Ply Centre Pvt. Ltd.
Vs. Deputy Commissioner, Directorate of Revenue Intelligence and Enforcement and Ors.
Mr. T. A. Khan .... for the appellant.
Mr. Anirban Ray, Ld. G. P., Mr. T. M. Siddique, Mr. S. Mukherjee, Mr. Debashish Ghosh, Mr. Nilotpal Chatterjee, Mr. V. Kothari .. for the State.
At the request of the learned Advocate for the appellant, list the matter on 9th August, 2022.
( T. S. Sivagnanam, J.) (Bivas Pattanayak, J.)