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[Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(16)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)Unauthorized display, sticking or preparation of advertisements, signboards, banners and charts etc. or continue to do so, in any National Park or Sanctuary will be prohibited.