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State of Uttar Pradesh - Section

Section 29 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

29. Canvassing.

- No recommendations either written or oral, other than those required under the rules applicable to the post or the service will be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his candidature will disqualify him for appointment.