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Calcutta High Court (Appellete Side)

Arrkaprovo Neogi vs The State Of West Bengal & Ors on 30 June, 2022

30.06.2022 Item No.39 Ct. No.38 Saswata CRR 1814 of 2021 Arrkaprovo Neogi

-vs-

The State of West Bengal & Ors.

Mr. Tapas Kumar Ghosh Mr. Tanmoy Chowdhury ... ... for the petitioner Mr. Rudradipta Nandy, APP Ms. Sonali Das ... ... for the State Learned advocate for the petitioner appears and starts his argument but could not conclude the same due to paucity of time.

Let the matter stands adjourned for the day and appear in the list again on Thursday (14.07.2022).

(Rai Chattopadhyay, J.)