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Union of India - Section

Section 48 in The Finance Act, 2018

48. Amendment of section 193.

- In section 193 of the Income-tax Act, in the proviso, in clause (iv), in the proviso, after the figures, words and brackets "8% Savings (Taxable) Bonds, 2003", the words, figures and brackets "or 7.75% Savings (Taxable) Bonds, 2018" shall be inserted.