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Union of India - Section

Section 1793 in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

1793.

G.S.R. 516, dated 14th May, 1974. - In exercise of the powers conferred by sections 356E, 356J and 457 of the Merchant Shipping Act, 1958 (44 of 1958), and of all other powers hereunto enabling, the Central Government hereby makes the following rules, namely :-