Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 24(3)] [Section 24] [Entire Act] Union of India - Subsection Section 24(3)(d) in The Advocates Act, 1961 (d)is entitled to be enrolled as an advocate under any rule made by the Bar Council of India in this behalf,