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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(7)(b) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(b)that the Requiring Body has stated that it shall undertake in the project proposal and other relevant project documents; and