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State of Uttar Pradesh - Section

Section 80 in Uttar Pradesh Muslim Waqfs Act, 1960

80. Rules bye-laws & names of members and Presidents to be notified.

(1)All rules and bye-laws framed under this Act, shall be published in the official Gazette and shall thereafter have the force of law.
(2)The names of the members and Presidents of the Boards shall be published in the official Gazette.