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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The Nazool Lands (Transfer) Rules, 1956

(1)The heads of Scheduled Caste landless families in a village may form themselves into a co- operative society:Provided that the land owning head of a Scheduled caste family may also become a member on surrendering his land to the co-operative society on such terms and conditions as may be mutually agreed upon between him and the co-operative society.