Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(e) in Rules under the United Provinces Excise Act, 1910

(e)to wholesale and retail vendors of denatured spirits, power under Section 16 of the Act to grant passes covering transport from their wholesale or retail premises to the premises of purchasers authorized to possess such spirits in excess of the limits of retail vend.