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Calcutta High Court (Appellete Side)

Biswanath Suin & Others vs The State Of West Bengal & Ors on 16 February, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

1 16‐02‐2018         S.D. W.P. 27787 (W) of 2017 Biswanath Suin & Others.

Vs. The State of West Bengal & Ors. Mr. Partha Ghosh ....For the Petitioners. Mr. Hiranmoy Bhattacharya Mr. Azan Banerjee                   ....For the State.

Mr. N.C. Bihani                            .....For the D.S.D.A. Objection  to  the  supplementary  affidavit  filed  in  Court  be  kept with the record.

Learned Advocate for the petitioners seeks adjournment. List the Writ petition on February 22, 2018 as prayed for. Urgent  certified  website  copy  of  this  order,  if  applied  for,  be made available to the parties upon compliance of the formalities.

 

(Debangsu Basak, J.) 2 3 4 5 6