Calcutta High Court (Appellete Side)
Biswanath Suin & Others vs The State Of West Bengal & Ors on 16 February, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 16‐02‐2018 S.D. W.P. 27787 (W) of 2017 Biswanath Suin & Others.
Vs. The State of West Bengal & Ors. Mr. Partha Ghosh ....For the Petitioners. Mr. Hiranmoy Bhattacharya Mr. Azan Banerjee ....For the State.
Mr. N.C. Bihani .....For the D.S.D.A. Objection to the supplementary affidavit filed in Court be kept with the record.
Learned Advocate for the petitioners seeks adjournment. List the Writ petition on February 22, 2018 as prayed for. Urgent certified website copy of this order, if applied for, be made available to the parties upon compliance of the formalities.
(Debangsu Basak, J.) 2 3 4 5 6