Supreme Court - Daily Orders
K. Murugendran vs K. Dakshyani Kumar on 20 January, 2016
ITEM NO.88 REGISTRAR COURT. 1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 20579/2015
K. MURUGENDRAN Petitioner(s)
VERSUS
K. DAKSHYANI KUMAR Respondent(s)
Date : 20/01/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. K. K. Mani,Adv.
For Respondent(s)
Mr. M.S. Saran Kumar, Adv.
Mr. Naresh Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent to cure the defects in the counter affidavit within two weeks.
List again on 9.3.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.01.20 17:35:49 IST Reason: