Himachal Pradesh High Court
Bishan Dutt vs . State Of H.P. And Ors. on 31 March, 2022
Bench: Sabina, Satyen Vaidya
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Bishan Dutt Vs. State of H.P. and ors.
Cr.A. No. 655 of 2019 31.03.2022 Present: None for the appellant.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents.
None has appeared on behalf of the appellant. In the interest of justice, list after two weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge 31st March, 2022 (sushma) ::: Downloaded on - 31/03/2022 20:14:52 :::CIS