Supreme Court - Daily Orders
Commissioner Of Service Tax Mumbai I vs M/S Infrastructure Leasing And ... on 4 April, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.18 COURT NO.10 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2406-2407/2022
COMMISSIONER OF SERVICE TAX MUMBAI I Appellant(s)
VERSUS
M/S INFRASTRUCTURE LEASING AND
FINANCIAL SERVICES LTD. Respondent(s)
(IA No.44529/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.44526/2022-STAY APPLICATION )
Date : 04-04-2022 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. N. Venkataraman, ASG
Mr. Rupesh Kumar, Adv.
Mr. Shekhar Vyas, Adv.
Mr. Sandeep Kumar Mahapatra, Adv.
Mr. H. Raghvendra Rao, Adv.
Mr. Aniruddha Purushotham, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Ms. Charanya Lakshmikumaran, AOR
Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NEHA GUPTA) (RENU KAPOOR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Indu Marwah Date: 2022.04.06 16:56:06 IST Reason: