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State of Haryana - Section

Section 105 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

105. Ventilation of drains [Sections 8(2) and 25(2)(f)].

- The drains intended for conveying foul water from a building shall be provided with at least one ventilating pipe situated as near as practicable to the building and as far as practicable from the point at which the drain empties into the sewer or other means of disposal:Provided that a soil pipe from a water closet, or a waste pipe from a slop sink, constructed in accordance with these rules may serve for the ventilating pipe of the drain,, if its situation is in accordance with the rules.