Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act] State of Rajasthan - Subsection Section 3A(2)(a) in The Rajasthan Electricity Duty Act, 1962 (a)from questioning in accordance with the provisions of the principal Act, as amended by this Act, any levy and payment of electricity duty; or