Rajasthan High Court - Jaipur
Ajay Kumar Saini vs State Rural Develop An Panchayati Ors on 24 September, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 16455/2016
Ajay Kumar Saini
----Petitioner
Versus
State Rural Develop An Panchayati Ors
----Respondent
For Petitioner(s) : Mr.Sunil Kumar For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 24/09/2018 List the matter in the last week of November, 2018.
(SANJEEV PRAKASH SHARMA),J sandeep/-64 Powered by TCPDF (www.tcpdf.org)