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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(9) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(9)The clinical establishment shall submit the copy of such No Objection Certificate (NOC) along with the application and shall display the detail information regarding Name, government designation, hours of availability at that clinical establishment of such person(s) or any such information as may be notified as a part of mandatory display under rule 22 and the Government may publish such information in the departmental website or any such public domain as may be notified.