Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 375] [Entire Act] Union of India - Subsection Section 375(d) in The Indian Penal Code, 1860 (d)applies his mouth to the vagina, anus, urethra of a woman or makes her to do so with him or any other person,
