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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(f) in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

(f)"Drainage Scheme" means any scheme for improvement of drains in the delta area and for the formation of flood moderating reservoirs