Punjab-Haryana High Court
State Of Haryana vs Smt.Kusum Lata And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1477 of 2007 ( O & M)
State of Haryana
...Appellant
Versus
Smt.Kusum Lata and another
...Respondents
CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL
Present: Mr.Hawa Singh Hooda, Advocate General, Haryana
with Mr.Lokesh Sinhal, Addl.A.G.Haryana.
***
Rajesh Bindal J.
*** For the orders see detailed reasons recorded in a separate order of even date passed in RFA No.3008 of 2008 titled "Smt.Poonam Versus State of Haryana and another.
February 25, 2009 ( Rajesh Bindal ) amrit Judge