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State of Gujarat - Section

Section 33 in Gujarat Elementary Education Rules, 2010

33. Names of elected members to be reported.

- Immediately after the result of an election is declared under rule 16 of Schedule C the President of the municipality shall communicate to the Collector of the District, the District Education Officer, and the Director the names of the persons elected as members of the Education Committee together with information in the form prescribed in Annex-V to these rules.