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State of Odisha - Section

Section 20 in The Orissa (State) Council of Culture Rules, 1990

20. Audit.

(1)The accounts of the State Council shall be audited annually by a reputed firm of Chartered Accountants.
(2)The Auditors appointed by the Government of India and/or State Government shall be competent to audit the account in respect of the grants in favour of the State Council.