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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(5)In the absence of the Secretary, such other officer of the Commission, as may be designed by the Commission/ Chairperson, shall exercise all the functions of the Secretary.